Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Mizoram - Subsection Section 46(2) in Mizoram Liquor (Prohibition) Act, 2019 (2)The compositions, powers and functions of the Council and the committee and their relation etc. shall be such as may be prescribed.
