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[Cites 0, Cited by 2] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(z) in The Calcutta Municipal Corporation Act, 1980

(z)the compilation and maintenance of records the statistics relating to the administration and functions of the Corporation under this Act; and
(za)the fulfilment of any other obligation imposed by or under this Act or any other law in force for the time being.