Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 3] [Entire Act] Union of India - Subsection Section 3(e) in The Patents Act, 1970 (e)a substance obtained by a mere admixture resulting only in the aggregation of the properties of the components thereof or a process for producing such substance;
