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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 59(3) in Jammu and Kashmir Co-Operative Societies Act, 1989

(3)A co-operative society which pays dividend to its members at the rate of four percent or more shall contribute at such rate as may be prescribed towards the educational fund of the Jammu and Kashmir Co-operative Union to be utilized in such manner as may be prescribed.