Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] NCT Delhi - Subsection Section 97(1) in The Delhi Water Board Act, 1998 (1)Every decision made by an officer delegated with any powers under this Act, rules and regulations made thereunder, appeal to the next higher authority or, as the case may be, to the Board.
