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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of Karnataka - Subsection

Section 2B(2) in Karnataka Tax on Luxuries Act, 1979

(2)The Luxury Tax Officers shall perform their functions in respect of such areas or of such proprietors or stockists or classes of proprietors or stockists or such cases or classes of cases as the Commissioner may direct.