Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(3) in Assam State Road Transport Act, 1954

(3)The State Road Transport Board and the Transport Commissioner shall perform such duties and exercise such powers as may be prescribed.