Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6DD] [Entire Act]

Union of India - Subsection

Section 6DD(e) in Income Tax Rules, 1962

(e)where the payment is made for the purchase of-
(i)agricultural or forest produce; or
(ii)the produce of animal husbandry (including livestock, meat, hides and skins) or dairy or poultry farming; or
(iii)fish or fish products; or
(iv)the products of horticulture or apiculture, to the cultivator, grower or producer of such articles, produce or products;