Calcutta High Court (Appellete Side)
M/S. The Road And Roof Projects vs Assistant Commissioner Of Revenue on 30 June, 2025
M/L 58 IN THE HIGH COURT AT CALCUTTA
30.06.2025 CONSTITUTIONAL WRIT JURISDICTION
sb
Ct 5 APPELLATE SIDE
WPA 3997 of 2025
M/s. The Road and Roof Projects
Versus
Assistant Commissioner of Revenue,
Director of Revenue Intelligence & Enforcement & Ors.
Mr. Prosenjit Das
Mr. Bhaskar Sengupta
... For the petitioner.
Mr. A. Ray, GP
Md. T. M. Siddiqui, AGP
Mr. Nilotpal Chatterjee
Mr. T. Chakraborty
Mr. S. Sanyal
... For the State.
1.Having heard Mr. Das, learned advocates appearing for the petitioner, let this matter stand adjourned and appear in the daily supplementary list on 2nd July, 2025.
2. Mr. Siddiqui, learned senior advocate and Additional Government Pleader is directed to take appropriate instruction in the matter.
(Raja Basu Chowdhury, J.) 2