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Calcutta High Court (Appellete Side)

M/S. The Road And Roof Projects vs Assistant Commissioner Of Revenue on 30 June, 2025

  M/L 58                IN THE HIGH COURT AT CALCUTTA
30.06.2025             CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct 5                        APPELLATE SIDE
                                 WPA 3997 of 2025

                            M/s. The Road and Roof Projects
                                         Versus
                          Assistant Commissioner of Revenue,
                 Director of Revenue Intelligence & Enforcement & Ors.


                        Mr. Prosenjit Das
                        Mr. Bhaskar Sengupta
                                          ... For the petitioner.

                        Mr. A. Ray, GP
                        Md. T. M. Siddiqui, AGP
                        Mr. Nilotpal Chatterjee
                        Mr. T. Chakraborty
                        Mr. S. Sanyal
                                          ... For the State.


             1.

Having heard Mr. Das, learned advocates appearing for the petitioner, let this matter stand adjourned and appear in the daily supplementary list on 2nd July, 2025.

2. Mr. Siddiqui, learned senior advocate and Additional Government Pleader is directed to take appropriate instruction in the matter.

(Raja Basu Chowdhury, J.) 2