Himachal Pradesh High Court
Naman Kumar & Another vs . State Of H.P. & Others on 5 September, 2022
Bench: Sabina, Sushil Kukreja
Naman Kumar & Another Vs. State of H.P. & Others .
CWP No. 6153 of 2022 05.09.2022 Present: Ms. Anu Tuli, Advocate for the petitioner.
Mr. Vinod Thakur, Additional Advocate General for the respondents.
Notice. Mr. Vinod Thakur, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 26th September, 2022.
(Sabina) Judge (Sushil Kukreja) Judge September 05, 2022 (ps) ::: Downloaded on - 05/09/2022 20:04:28 :::CIS