Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 50 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

50. I/We enclose herewith a demand draft for Rs. _________(______________rupees) drawn in favour of _________ Haryana State Pollution Control Board as the fee for consent/authorization.

Yours faithfully,Signature _____________________Name ________________________Designation ___________________Documents enclosed :