Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21(1)] [Section 21] [Entire Act] Union of India - Subsection Section 21(1)(a) in Children Act, 1960 (a)allow the child to go home after advice or admonition;