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State of Assam - Section

Section 7 in The Assam Cinemas (Regulation) Rules, 1960

7. Fee for permanent cinema licence.

- A fee of Rs 1000 shall be levied for the grant of every licence for permanent cinema for the initial term of three years and subsequent each year perennial term, the year being calculated from the date of the licence. A fee of Rs. 100 shall be payable for a duplicate copy of the licence.