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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Fisheries Ministerial Service Rules, 1976

(3)If the persons appointed provisionally under the second proviso to Sub-clause (ii) of Clause (a) of Sub-rule (1) of Rule 4, pass the competitive examination subsequently, they shall take rank in the cadre of Lower Division Clerks with effect from the date of passing the said examination, regard being had to their position in the list of successful candidates.