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Rajasthan High Court - Jodhpur

M/S Banswara Syntex Ltd vs Asst.Commissioner,C.T.,Banswara on 29 November, 2022

Author: Madan Gopal Vyas

Bench: Madan Gopal Vyas

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Revision Petition No. 294/2004

                                   M/s Banswara Syntex Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Asst.commissioner,c.t.,banswara
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     None present
                                   For Respondent(s)         :



                                             HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 29/11/2022 List this matter after a week.

(MADAN GOPAL VYAS),J 133-Bharti/-

(Downloaded on 29/11/2022 at 11:45:09 PM)

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