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Union of India - Section

Section 10 in The Transport Of Animals Rules, 1978

10. Where dogs or cats are to be transported by air:--

(a)the cages shall be properly cleaned and disinfected before the dogs or cats are put in the cages;
(b)sufficient paddy straw or saw dust or paper cuttings shall be provided for cats in the cages as resting materials;
(c)for international transport, the dogs or cats shall be kept in a pressurized compartment with regulated temperature.