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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(1)Direct recruitment shall be made by written test and interview at such intervals, as the appointing authority may, from time to time, determine in consultation with General Administration Committee.