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[Cites 0, Cited by 0] [Section 11] [Entire Act]

International Treaty - Subsection

Section 11(1) in Agreement Between the Republic of India and Federal Republic of Brazil on the Transfer of Sentenced Persons

(1)The receiving State shall terminate enforcement of the sentence as soon as it is informed by the transferring State of any decision or measure as a result of which the sentence ceases to be enforceable.