Securities Appellate Tribunal
Appeal Lodging No. 226 Of 2023 In The ... vs Sebi on 15 March, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 15.03.2023
Misc. Application No. 375 of 2023
And
Misc. Application No. 376 of 2023
And
Appeal Lodging No. 226 of 2023
Arshad H. Warsi & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
ORDER :
1. Not on board. Mentioned today. List for admission on March 17, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup PRAMILA Digitally signed by Technical Member PRAMILA TANAJI 15.03.2023 TANAJI MISAL Date: 2023.03.15 PTM MISAL 17:49:12 +05'30'