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Securities Appellate Tribunal

Appeal Lodging No. 226 Of 2023 In The ... vs Sebi on 15 March, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI

                                                   Date : 15.03.2023

                                   Misc. Application No. 375 of 2023
                                   And
                                   Misc. Application No. 376 of 2023
                                   And
                                   Appeal Lodging No. 226 of 2023

Arshad H. Warsi & Ors.                                 ..... Appellants

                      Versus

Securities and Exchange Board of India                  ... Respondent



ORDER :

1. Not on board. Mentioned today. List for admission on March 17, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup PRAMILA Digitally signed by Technical Member PRAMILA TANAJI 15.03.2023 TANAJI MISAL Date: 2023.03.15 PTM MISAL 17:49:12 +05'30'