Himachal Pradesh High Court
Vinay Bodh vs . Dolekar & Ors. on 15 December, 2022
Bench: Sabina, Sushil Kukreja
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OSA No. 4 of 2016 with C.O No.32 of 2016 15.12.2022 Present: Mr. Paras Daulta, Advocate on behalf of Mr. Sunil Mohan Goel, Advocate, for the appellant.
Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.
Mr. K.D.Sood, Senior Advocate with Mr. H.R.Thakur, Advocate for respondents No. 2 and3.
Mr. Basant Pal Thakur, Advocate for respondent No.4.
Learned counsel for respondent No.4 requests for an adjournment.
As requested, list after three weeks.
(Sabina) Judge (Sushil Kukreja) Judge Decemnber 15, 2022 (gaurav) ::: Downloaded on - 16/12/2022 20:34:40 :::CIS