Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] State of Uttar Pradesh - Subsection Section 133(d) in U.P. Revenue Code (Amendment) Act, 2016 (d)in sub-section (8), for the words ^^dysDVj dks fjlhoj dh lquokbZ dk volj nsus ds i'pkr~ ;k vko/kkj.k djus fd the words ^^dysDVj dks fjlhoj dks lquokbZ dk volj nsus ds i'pkr~ ;g vo/kkj.k djdus dh] shall be substituted.
