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[Cites 0, Cited by 2] [Section 88(1)] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(1)(b) in Kerala Panchayat Raj Act, 1994

(b)In the case of block panchayat or district panchayat the district court having jurisdiction over the place in which the headquarters of the panchayat concerned is located.