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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

Union of India - Subsection

Section 152(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)in the case of an officer of the rank of Commander, he has completed one year's service at sea in that rank.