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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(c)"licensing authority" means the person appointed by the State Government by notification, to exercise the powers and perform the functions of a licensing authority under this Act or rules made thereunder ;