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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(a) in The National Security Guard Rules, 1987

(a)The abstract of evidence, shall include.
(i)signed statements of witnesses wherever available or a precise thereof, and
(ii)copies of all documents intended to be produced at the trial.