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State of Assam - Section

Section 7 in Assam Ease of Doing Business Act, 2016

7. Constitution of Single Window Agency and Executive Committee.

- The Government may, by notification, constitute a Single Window Agency (SWA) for speedy clearances, for investment promotion in the State of Assam comprising of an Executive Committee of the Single Window Agency with the following members:-
(1) Chief Secretary to the Government of Assam - Chairman ;
(2) Seniormost Secretary to the Government Assam, Revenue andDisaster Management Department. - Member ;
(3) Seniormost Secretary to the Government of Assam, Finance. - Member;
(4) Seniormost Secretary to the Government of Assam, Industry andCommerce Department. - Member;
(5) Seniormost Secretary to the Government of Assam, PowerDepartment. - Member ;
(6) Seniormost Secretary to the Government of Assam, Labour andEmployment Department. - Member ;
(7) Seniormost Secretary to the Government of Assam, Environmentand Forest Department. - Member ;
(8) Seniormost Secretary to the Government of Assam, Home andPolitical Department. - Member;
(9) Seniormost Secretary to the Government of Assam, Panchayat andRural Development Department. - Member ;
(10) Chief Executive Officer - Member-Secretary