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State of Madhya Pradesh - Section

Section 8 in The M.P. Public Services (Promotion) Rules, 2002

8. Lowering the standards of evaluation.

- The Government, may by order, make provisions in favour of the public servants of the Scheduled Castes and the Scheduled Tribes for lowering the standards of evaluation in the matter of promotion to any class or classes of services or posts in connection with the affairs of the State.