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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(a) in The Rajasthan Distilleries Rules, 1977

(a)Additions, alterations or repairs to wash vessels, pipes used for the conveyance of wash, steam, gas or water, stills not actually in use, furnaces and fluses, mixing apparatus and wash or water pumps.