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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(1)(b) in Rajasthan Public Procurement Rules, 2012

(b)where there are price and other award criteria, the most advantageous bid ascertained on the basis of the criteria and procedures for evaluating bids as specified in the bidding documents;