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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(3)(II) in West Bengal Municipal (Building) Rules, 2007

(II)In case of such additional height by free gifting the strip of land as mentioned herein above, the applicant will get FAR of original road width only. However, the applicant will be given benefit of FAR and ground coverage of the portion gifted to the Municipality.