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[Cites 0, Cited by 1] [Section 53(1)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(1)(c) in Tamil Nadu Chit Funds Act, 1961

(c)filing with the Registrar of the chit agreement and copies of documents under section 11, 20, 21, 29 and 32;