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[Cites 0, Cited by 0] [Section 2A] [Entire Act]

State of Haryana - Subsection

Section 2A(1) in The Punjab Agricultural Produce Markets Act, 1961

(1)to the State of Haryana, any reference therein to any expression mentioned in column (1) of the Table below shall be construed as a reference to the corresponding expression mentioned in column (2) of the said Table.]
1 2
State Government The Government of the State of Haryana.
Punjab State or State of Punjab except in Section 1 of theAct. State of Haryana.
State Agricultural Marketing Board. Haryana State Agricultural Marketing Board.