Section 56(9)(c) in The U.P. Factories Rules, 1950

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State of Uttar Pradesh - Subsection

Section 56(9)(c) in The U.P. Factories Rules, 1950

(c)Where the report of any examination under this rule specified any condition for securing the safe working of any pressure vessel or plant, the pressure vessel or plant shall not be used unless the specified condition is fulfilled.

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State of Uttar Pradesh - Subsection

Section 56(9)(c) in The U.P. Factories Rules, 1950