(a)Every miller shall sell 50% of the quantity of rice produced or manufactured out of paddy received by him/her on Minimum Support Price to Food Corporation of India within the prescribed limit as per Schedule-IV in any rice mill from the date of commencement of this Order.(b)Every small Hollers & Sellers may sell 100 quintals rice to Food Corporation of India out of paddy purchased on Minimum Support Price from Farmers during the Kharif Marketing Season 2009-2010.(c)Each variety of rice conforming to specification purchased or otherwise acquired milled by him for the purpose of sale from persons other than a miller.
