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[Cites 0, Cited by 9] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Electricity Act, 2003

(1)The Central Government shall establish a centre for each region to be known as the Regional Load Despatch Centre having territorial jurisdiction as determined by the Central Government in accordance with section 25 for the purposes of exercising the powers and discharging the functions under this Part.