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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

State of Maharashtra - Subsection

Section 157(2)(ii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(ii)a special water tax, within the limits of panchayat, where such water is being supplied through individual house connections: