Section 27(d) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985

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Union of India - Subsection

Section 27(d) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985

(d)fails to deliver to the Tea Trading Corporation or any person or body of persons specified by that Corporation, any assets, books of account, registers or other documents in his possession, custody or control relating to a sick tea unit owned by any tea company; or

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Union of India - Subsection

Section 27(d) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985