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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Punjab - Subsection

Section 13A(1)(iv) in The Punjab Land Improvement Schemes Act, 1963

(iv)the names of the landowners, khasra numbers of the land included in the scheme alongwith the area of each landowner and the classification thereof, whether irrigated, unirrigated or banjar ;