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[Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act]

State of Goa - Subsection

Section 104(3)(c) in The Goa Panchayat Raj Act, 1994

(c)for discharging any responsibility attaching to him under the terms of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.