Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 986] [Entire Act] Union of India - Section Section 15 in The Code of Civil Procedure, 1908 15. Court in which suits to be instituted .- Every suit shall be instituted in the Court of the lowest grade competent to try it.
