Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(3) in The Chennai Corporation (Superior) Service Pension Rules, 1970 (3)A retiring pension and death-cum-retirement gratuity shall be granted to a member of the service who retires under sub-rule (1) or who is retired under sub-rule (2).
