Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Karnataka - Subsection Section 17(1) in Karnataka Debt Relief Act, 1980 (1)The Karnataka Debt Relief Ordinance, 1979 (Karnataka Ordinance No. 19 of 1979). Is hereby repealed.
