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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1)(a) in Mizoram (Land Revenue) Act, 2013

(a)Revenue Commissioner for the whole of the State or a division as it may consider necessary and as many Joint Commissioners (Revenue) and Assistant Commissioners (Revenue) as may be necessary;