Bombay High Court
Nagpal C. Lohakare vs Union Of India Through Commerce ... on 12 June, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 16756 OF 2023
Nagpal C. Lohakare ....PETITIONER
V/S
Union Of India Through Commerce Secretary....RESPONDENT
And Ors.
WITH INTERIM APPLICATION STAMP NO. 15880 OF 2024 In Writ Petition 16756 OF 2023 Nagpal C. Lohakare ....PETITIONER V/S Union Of India Through Commerce Secretary....RESPONDENT And Ors.
Adv.Anand Awasarmol i/by Anupama Anil Kalaskar for Petitioner.
Adv.Amit Meharia a/w Adv.Abinash A. a/w Adv.Shubham Sawant i/by Meharia and Co. for Respondent No. 2 & 3 (APEDA) CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 12th June, 2024 Page 1/2 ::: Uploaded on - 12/06/2024 ::: Downloaded on - 13/06/2024 14:36:05 ::: P.C. :
Wrongly on board. Remove from the Board.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/06/2024 ::: Downloaded on - 13/06/2024 14:36:05 :::