Section 29(a) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012
(a)The application for temporary advertisement permissions such as road show, building wraps, inflatable advertisements etc. including advertisements on municipal roads / footpaths by political parties, religious / education institutions and private parties shall be made in the prescribed form (Appendix A) to the Licence Section in the Corporation office.
