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[Cites 0, Cited by 0] [Section 79(8)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(8)(c) in Kerala Factories Rules, 1957

(c)Large quantities of such liquids shall be stored in isolated and adequately ventilated building of fire resisting construction or in storage tanks, preferably underground and at distance from any building as required in the Petroleum Rules, 1976.