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[Section 16]
[Entire Act]
State of Tamilnadu - Subsection
Section 16(2) in Tamil Nadu Merged States (Laws) Act, 1949
| Name of States | Year | Number | Short title |
| 1 | 2 | 3 | 4 |
| Central Acts | |||
| Pudukkottai, Banganapalle and Sandur | 1841 | XXIV | The Illusory Appointments and Infants ProperlyAct, 1841. |
| Do. | 1850 | XXXVII | The Public Servants (Inquiries)Act, 1850. |
| Do. | 1851 | VIII | The Indian Tolls Act, 1851. |
| Do. | 1854 | XXXI | The Conveyance of Land Act, 1854. |
| Do. | 1855 | XXIII | The Mortgaged Estates Administration Act, 1855. |
| Do. | 1856 | XV | The Hindu Widows Re-marriage Act, 1856. |
| Do. | 1860 | XXI | The Societies Registration Act, 1860. |
| Do. | 1863 | XX | The Religious Endowments Act, 1863. |
| Do. | 1870 | VII | The Court-fees Act, 1870. |
| Do. | 1871 | I | The Cattle-trespass Act, 1871. |
| Do. | 1875 | XVIII | The Indian Law Reports Act, 1875. |
| Do. | 1876 | XIX | The Dramatic Performances Act, 1876. |
| Do. | 1878 | I | The Opium Act, 1878. |
| Pudukkottai, Banganapalle and Sandur | 1878 | VI | The Indian Treasure-trove Act, 1878. |
| Do. | 1880 | XII | The Kazis Act, 1880. |
| Do. | 1882 | IV | The Transfer of Property Act, 1882. |
| Do. | 1883 | XIX | The Land Improvement Loans Act, 1883. |
| Do. | 1884 | XII | The Agriculturist's Loans Act, 1884. |
| Do. | 1886 | VI | The Births, Deaths and Marriages RegistrationAct, 1886. |
| Do. | 1887 | VII | The Suits Valuation Act, 1887. |
| Do. | 1887 | IX | The Provincial Small Cause Courts Act, 1887. |
| Do. | 1890 | VI | The Charitable Endowments Act, 1890. |
| Do. | 1894 | I | The Land Acquisition Act, 1894. |
| Do. | 1894 | IX | The Prisons Act, 1894. |
| Do. | 1895 | XV | The Crown Grants Act, 1895. |
| Do. | 1897 | III | The Epidemic Diseases Act, 1897. |
| Do. | 1897 | XIV | The Indian Fisheries Act, 1897. |
| Do. | 1899 | II | The Indian Stamp Act, 1899. |
| Do. | 1899 | XIII | The Glanders and Farcy Act, 1899. |
| Do. | 1900 | III | The Prisoners Act, 1900. |
| Do. | 1908 | XIV | The Indian Criminal Law (Amendment) Act, 1908. |
| Do. | 1912 | VIII | The Wild Birds and Animals Protection Act, 1912. |
| Do. | 1914 | II | The Destructive Insects and Pests Act, 1914. |
| Do. | 1914 | IX | The Local Authorities Loans Act, 1914. |
| Do. | 1917 | XXVI | The Transfer of Property Validating Act, 1917. |
| Do. | 1918 | II | The Cinematograph Act, 1918. |
| Do. | 1918 | X | The Usurious Loans Act, 1918. |
| Do. | 1920 | XIV | The Charitable and Religious Trusts Act, 1920 |
| Do. | 1920 | XXXIII | The Identification of Prisoners Act, 1920. |
| Do. | 1920 | XXXIX | The Indian Election Offences and Inquiries Act,1920. |
| Do. | 1922 | XXII | The Police (Incitement to Disaffection) Act,1922. |
| Do. | 1923 | III | The Cotton Transport Act, 1923. |
| Do. | 1923 | XLII | The Mussalman Wakf Act, 1923. |
| Do. | 1925 | XXXIX | The Indian Succession Act, 1925. |
| Do. | 1926 | XII | The Contempt of Courts Act, 1926. |
| Do. | 1928 | XII | The Hindu Inheritance (Removal of Disabilities)Act, 1928. |
| Do. | 1929 | II | The Hindu Law of Inheritance (Amendment) Act,1929. |
| Do. | 1929 | XXI | The Transfer of Property (Amendment)Supplementary Act, 1939. |
| Do. | 1930 | II | The Dangerous Drugs Act, 1930. |
| Pudukkottai, Banganapalle and Sandur | 1931 | XXIII | The Indian Press (Emergency Powers) Act, 1931. |
| Do. | 1932 | XI | The Public Suits Validation Act, 1932. |
| Do. | 1932 | XXIII | The Criminal Law (Amendment) Act, 1932. |
| Do. | 1934 | XXX | The Petroleum Act, 1934. |
| Do. | 1937 | I | The Agricultural Produce (Grading and Marking)Act, 1937. |
| Do. | 1937 | XVIII | The Hindu Women's Rights to Property Act, 1937. |
| Do. | 1938 | X | The Cutchi Memons Act, 1938. |
| Do. | 1939 | XXX | The Commercial Documents Evidence Act, 1939. |
| Do. | 1940 | XXIII | The Drugs Act, 1940. |
| Do. | 1942 | XIX | The Industrial Statistics Act, 1942. |
| Do. | 1944 | XVIII | The Public Debt Act, 1944. |
| Central Acts of Local Application | |||
| Do. | 1839 | VII | The Tamil Nadu Rent and Revenue Sales Act, 1839. |
| Do. | 1849 | X | The Tamil Nadu Revenue Commissioner Act, 1849. |
| Do. | 1857 | VII | The Chennai Uncovenanted Officers Act, 1857. |
| Do. | 1858 | I | The Tamil Nadu Compulsory Labour Act, 1858. |
| Do. | 1859 | XXIV | The Tamil Nadu District Police Act, 1859. |
| Do. | 1873 | III | The Tamil Nadu Civil Courts Act, 1873. |
| Do. | 1882 | XXI | The Tamil Nadu Forest Validation Act, 1882. |
| Madras Regulations | |||
| Do. | 1802 | III | The Tamil Nadu Administration of EstatesRegulation, 1802. |
| Do. | 1802 | XXVI | The Tamil Nadu Land Registration Regulation,1802. |
| Do. | 1803 | I | The Tamil Nadu Board of Revenue Regulation,1803. |
| Do. | 1803 | II | The Tamil Nadu Collectors Regulation, 1803. |
| Do. | 1817 | VII | The Tamil Nadu Endowments and EscheatsRegulation, 1817. |
| Do. | 1817 | VIII | The Tamil Nadu Revenue Recovery (MilitaryProprietors) Regulation, 1817. |
| Do. | 1819 | II | The Madras State Prisoners Regulation, 1819. |
| Do. | 1822 | IX | The Tamil Nadu Revenue Malversation Regulation,1822. |
| Do. | 1828 | VII | The Tamil Nadu Subordinate Collectors andRevenue Malversation (Amendment) Regulation, 1828 |
| Do. | 1829 | V | The Tamil Nadu Hindu Wills Regulation, 1829. |
| Pudukkottai, Banga-napalle and Sandur | 1831 | X | The Tamil Nadu Sale of Minors EstatesRegulation, 1831. |
| Madras Acts | |||
| Banganapalle | 1862 | IV | The Tamil Nadu Enfranchised Inams Act, 1862. |
| Pudukkottai, Banganapalle and Sandur | 1864 | II | The Tamil Nadu Revenue Recovery Act, 1864. |
| Do. | 1865 | VII | The Tamil Nadu Irrigation Cess Act, 1865. |
| Banganapalle | 1866 | IV | The Tamil Nadu Enfranchised Inams Act, 1866. |
| Pudukkottai, Banganapalle and Sandur | 1867 | I | The Tamil Nadu General Clauses Act, 1867. |
| Do. | 1869 | III | The Tamil Nadu Revenue Summonses Act, 1869. |
| Banganapalle | 1869 | VIII | The Tamil Nadu Inams Act, 1869. |
| Pudukkottai, Banganapalle and Sandur | 1873 | I | The Tamil Nadu Wild Elephants Preservation Act1873. |
| Do. | 1882 | V | The Tamil Nadu Forest Act 1882. |
| Do. | 1884 | VI | The Tamil Nadu River Conservancy Act 1884 |
| Do. | 1888 | II | The Tamil Nadu Places of Public Resort Act, 1888 |
| Do. | 1889 | I | The Tamil Nadu Village Courts Act, 1888. |
| Do. | 1890 | II | The Canals and Public Ferries Act, 1890. |
| Do. | 1891 | I | The Tamil Nadu General Clauses Act, 1891 |
| Do. | 1893 | V | The Tamil Nadu Revenue Enquiries Act, 1893 |
| Do. | 1894 | I | The Tamil Nadu Board of Revenue Act, 1894 |
| Banganapalle | 1895 | III | The Madras Hereditary Village-Officers Act, 1895 |
| Pudukkottai, Banganapalle and Sandur | 1898 | V | The Malabar Wills Act, 1898. |
| Do. | 1899 | III | The Tamil Nadu Registration of Births and DeathsAct, 1899 |
| Do. | 1902 | I | The Tamil Nadu Court of Wards Act, 1902. |
| Do. | 1905 | III | The Tamil Nadu Land Encroachment Act, 1905 |
| Do. | 1911 | V | The Tamil Nadu Hackney Carriage Act, 1911. |
| Do. | 1914 | I | The Hindu Transfers and Bequests Act, 1914. |
| Do. | 1914 | IV | The Tamil Nadu Medical Registration Act, 1914. |
| Do. | 1914 | VII | The Madras Deputy Collectors Act, 1914. |
| Do. | 1918 | I | The Mappilla Succession Act, 1918. |
| Do. | 1918 | III | The Madras Prevention of Adulteration Act, 1918. |
| Do. | 1919 | III | The Tamil Nadu Agricultural Pests and DiseasesAct, 1919. |
| Do. | 1919 | VII | The Tamil Nadu Forest (Amendment) Act, 1919. |
| Do. | 1920 | IV | The Tamil Nadu Children Act, 1920. |
| Pudukkottai | 1920 | V | The Tamil Nadu District Municipalities Act,1920. |
| Pudukkottai, Banganapalle and Sandur | 1920 | VII | The Tamil Nadu Town Planning Act, 1920. |
| Do. | 1920 | VIII | The Tamil Nadu Elementary Education Act, 1920. |
| Do. | 1920 | XIV | The Tamil Nadu Local Boards Act, 1920. |
| Do. | 1923 | V | The Tamil Nadu State Aid to Industries Act,1922. |
| Do. | 1923 | VIII | The Tamil Nadu Survey and Boundaries Act, 1923. |
| Do. | 1926 | III | The Tamil Nadu Nurses and Mid wives Act, 1926. |
| Banganapalle | 1926 | IV | The Tamil Nadu Village Officers Restoration Act,1926. |
| Pudukkottai, Banganapalle and Sandur | 1926 | V | The Tamil Nadu Borstal Schools Act, 1925. |
| Do. | 1927 | II | The Tamil Nadu Hindu Religious Endowments Act,1926. |
| Do. | 1928 | VIII | The Mappilla Wills Act, 1928. |
| Do. | 1929 | III | The Jains Succession Act, 1928. |
| Do. | 1930 | III | The Tamil Nadu Gaming Act, 1930. |
| Do. | 1932 | VII | The Tamil Nadu Cotton Control Act, 1932. |
| Do. | 1933 | XX | The Tamil Nadu Commercial Crops Markets Act,1933. |
| Do. | 1933 | XXI | The Tamil Nadu Nambudri Act, 1932. |
| Do. | 1933 | XXII | The Tamil Nadu Marumakkattayam Act, 1932. |
| Do. | 1934 | X | The Tamil Nadu Co-operative Land Mortgage BanksAct, 1934. |
| Do. | 1935 | VI | The Tamil Nadu Maternity Benefit Act, 1934. |
| Do. | 1935 | VII | The Tamil Nadu Debtors Protection Act, 1935. |
| Do. | 1936 | XVI | The Tamil Nadu Debt Conciliation Act, 1936. |
| Do. | 1936 | XVI | The Tamil Nadu Famine Relief Fund Act, 1936. |
| Do. | 1937 | III | The Tamil Nadu Probation of Offenders Act, 1936. |
| Do. | 1937 | IX | The Madras Payment of Salaries and Removal ofDisqualifications Act, 1937. |
| Do. | 1938 | IV | The Tamil Nadu Agriculturist Relief Act, 1938. |
| Do. | 1938 | V | The Tamil Nadu Traffic Control Act, 1938. |
| Do. | 1938 | XXI | The Removal of Civil Disabilities Act, 1938. |
| Do. | 1939 | III | The Tamil Nadu Public Health Act, 1939. |
| Do. | 1939 | V | The Tamil Nadu Electricity Duty Act, 1939. |
| Do. | 1939 | VI | The Tamil Nadu Sales of Motor Spirit TaxationAct, 1939. |
| Pudukkottai, Banga-napalle and Sandur | 1939 | IX | The Madras General Sales Tax Act, 1939. |
| Do. | 1939 | X | The Tamil Nadu Entertainments Tax Act, 1939. |
| Do. | 1939 | XVII | The Mappilla Marumakkatayam Act, 1938. |
| Banganapalle. | 1939 | XVIII | The Madras Restoration of Village Officers(Validation) Act, 1939. |
| Pudukkottai, Banganapalle and Sandur | 1942 | XIII | The Tamil Nadu Irrigation (Voluntary Cess) Act,1942. |
| Do. | 1943 | XVI | The Madras Stamp (Increase of Duties) Act, 1943. |
| Do. | 1943 | XVIII | The Tamil Nadu Irrigation Works (Repairs,Improvement and Construction) Act, 1943. |
| Do. | 1943 | XXIII | The Tamil Nadu Pawnbrokers Act, 1943. |
| Do. | 1945 | XIII | The Tamil Nadu Prevention of Begging Act, 1945. |
| Do. | 1947 | V | The Tamil Nadu Temple Entry Authorization Act,1947. |
| Do. | 1947 | IX | The Bar Councils and Legal Practitioners (TamilNadu Amendment) Act, 1947. |
| Do. | 1947 | XXVI | The Madras Hindu Women's Rights to Property(Extension to Agricultural Land) Act, 1947. |
| Do. | 1947 | XXXI | The Tamil Nadu Devadasis (Prevention ofDedication) Act, 1947. |
| Do. | 1947 | XXXVI | The Tamil Nadu Shops and Establishments Act,1947. |
| Do. | 1948 | I | The Tamil Nadu Home Guards Act, 1948. |
| Do. | 1948 | III | The Tamil Nadu Suppression of Disturbances Act,1948. |
| Do. | 1948 | VI | The Tamil Nadu Restriction of Habitual OffendersAct, 1948. |
| Do. | 1949 | VI | The Madras Hindu (Bigamy Prevention and Divorce)Act, 1949. |
| Do. | 1949 | IX | The Tamil Nadu Aliyasantana Act, 1949. |
| Do. | 1949 | XIX | The Tamil Nadu Irrigation Tanks (Improvement)Act, 1949. |
| Do. | 1949 | XX | The Tamil Nadu Sugar Factories Control Act,1949. |