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Himachal Pradesh High Court

Uoi And Ors. vs . Mes Contract Workers And Ors. on 26 July, 2024

UOI and Ors. Vs. MES Contract Workers and Ors.

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CWP No. 3172 of 2021 26.07.2024Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioners.

Mr. J.L. Bhardwaj, Sr. Advocate, with Mr. Sarthak Upadhyay, Advocate, for the respondents.

List on 23.08.2024.

( Satyen Vaidya ) Judge 26th July, 2024 (sushma) ::: Downloaded on - 26/07/2024 20:37:02 :::CIS