Himachal Pradesh High Court
Uoi And Ors. vs . Mes Contract Workers And Ors. on 26 July, 2024
UOI and Ors. Vs. MES Contract Workers and Ors.
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CWP No. 3172 of 2021 26.07.2024Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioners.
Mr. J.L. Bhardwaj, Sr. Advocate, with Mr. Sarthak Upadhyay, Advocate, for the respondents.
List on 23.08.2024.
( Satyen Vaidya ) Judge 26th July, 2024 (sushma) ::: Downloaded on - 26/07/2024 20:37:02 :::CIS