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State of Rajasthan - Section

Section 77 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

77. Power to dispense with the requirement of the Regulations.

- The Commission shall have the power, for reasons to be recorded in writing and with notice to the affected parties, dispense with the requirements of any of the Regulations in a particular case subject to such terms and conditions as it may specify.