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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2)(a) in Telecom Commercial Communications Customer Preference Regulations, 2018

(a)Except as otherwise provided in clause (b), (c), (d) and (e) these regulations shall come into force from the date of their publication in the Official Gazette;